JINDAL SAXENA FINANCIAL SERVICES PVT LTD Vs. MAYFAIR CAPITAL PVT LTD
LAWS(NCLT)-2017-5-59
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 24,2017

Jindal Saxena Financial Services Pvt Ltd Appellant
VERSUS
Mayfair Capital Pvt Ltd Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) Part Heard. List the matter tomorrow, i.e. on 25" May, 2017.;


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