JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Biju Nair present for Financial Creditor/ Applicant. Learned Advocate Ms. Gopi Sisodiya with Learned Advocate Mr. Arjun Sheth present for Respondent. Objections filed. At request of both sides.
(2.) List the matter on 26.07.2017.;
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