Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Priyam Shah i/b Wadia Ghandy & Co. present for Operational Creditor/ Petitioner. Learned Advocate Mr. Rushabh Shah present for Respondent.
(2.) Heard arguments of Learned Counsel for petitioner and arguments of Learned Counsel for Respondent. Order reserved.;