MOBME WIRELESS SOLUTIONS LTD Vs. BHASH SOFTWARE LABS PVT LTD
LAWS(NCLT)-2017-11-427
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 13,2017

Mobme Wireless Solutions Ltd Appellant
VERSUS
Bhash Software Labs Pvt Ltd Respondents

JUDGEMENT

- (1.) Counsel representing the IRP present. Counsel for the Applicant also present and submitted that the remuneration to the tune of Rs.65,000/- will be paid to the IRP within one week. Based on the submissions made by the Counsel for the Applicant, the memo filed by the IRP stands disposed of.;


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