GOLDEN SAND BEACH HOTEL & SPA PVT LTD Vs. REGISTRAR OF COMPANIES, GOA, DAMAN & DIU
LAWS(NCLT)-2017-12-917
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 07,2017

GOLDEN SAND BEACH HOTEL And SPA PVT LTD Appellant
VERSUS
REGISTRAR OF COMPANIES, GOA, DAMAN And DIU Respondents

JUDGEMENT

M K Shrawat, Member - (1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Golden Sand Beach Hotel & Spa Pvt. Ltd." (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Goa. Daman & Diu (hereinafter as RoC) .
(2.) This petition is filed before NCLT, Mumbai Bench on 18lh October, 2017 under provisions of S. 252 of the Act. And thereafter listed hearing on 6th December. 2017.
(3.) The Petitioner Company was incorporated as M/s. Golden Sand Beach Hotel & Spa Pvt. Ltd. with the RoC. Goa. Daman & Diu on 2nd May. 2005 under Companies Act. 1956 as a non - governmental Company, Private Company limited by shares in Margao. Goa having CIN:U55101GA2005PTC004009.;


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