JUDGEMENT
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(1.) Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Financial Creditor/ Petitioner. Learned Advocate Mr. Ravish Bhatt present for Respondent. Proof of service of notice of date of hearing on Respondent filed. Learned Advocate Mr. Ravish Bhatt filed Vakalatnama for Respondent. Learned Senior Counsel appearing for the petitioner filed the order of the Hon'ble High Court of Gujarat in Company petition no. 346/2016 which is a winding up petition by the same company.
(2.) Respondent shall file its objections, if any, serving copy in advance to other side on or before 14.11.2017.
(3.) List the matter on 14.11.2017 for hearing before admission.;
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