PLEXTECH TECHNOLOGIES (I) PVT LTD Vs. WORLD WIDE SHIP MANAGEMENT PVT LTD
LAWS(NCLT)-2017-7-362
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 27,2017

Plextech Technologies (I) Pvt Ltd Appellant
VERSUS
World Wide Ship Management Pvt Ltd Respondents

JUDGEMENT

M.K. Shrawat, Member - (1.) Learned Counsel for the Petitioner is present.
(2.) The Counsel made a submission that the Petitioner namely Plextech Technologies (I) Pvt. Ltd. has merged with another company and the new name of the Petitioner Company is Industrial X-Ray and Allied Radiographers (I) Pvt. Ltd. The Learned Counsel sought time to make a fresh claim on Form 5 of the Insolvency and Bankruptcy Code.
(3.) Two weeks' time granted for the same, adjourned to 21.08.2017.;


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