JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Applicant/ RP Mr. Umesh Ved present. None present for Respondent in IA 360/2017. Proof of service of copy of application on Respondent filed. RP is directed to issue notice of date of hearing to the Financial Creditor (Respondent) and Operational Creditor and shall file proof of service. RP shall also give copy of application to Operational Creditor. List the matter on 22.11.2017.;
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