COBURG PRINT & PACK Vs. TODAYS WRITING INSTRUMENTS LTD
LAWS(NCLT)-2017-9-265
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 19,2017

COBURG PRINT And PACK Appellant
VERSUS
TODAYS WRITING INSTRUMENTS LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Natasha Sutaria present for Operational Creditor/ Applicant. Learned PCS Mr. Deva Rajan Raman present for Respondent. Proof of service filed. Mr. Harshadkumar Kunar, Assistant Commissioner of State Tax present and requested time to engage Counsel.
(2.) List the matter on 03.10.2017 for Vakalatnama for State Tax, objections, if any and for hearing.;


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