ONE UP TRADE PVT LTD Vs. AMR INFRASTRUCTURES LTD
LAWS(NCLT)-2017-9-241
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 15,2017

ONE UP TRADE PVT LTD Appellant
VERSUS
Amr Infrastructures Ltd Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) List this matter on 4th October, 2017. However, the learned Counsel for the parties are granted liberty to intervene in the proceedings on a substantial question of law before the three Member Bench on 22nd September, 2017;


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