D & H INDIA LIMITED Vs. ZILLION INFRAPROJECTS PVT LTD
LAWS(NCLT)-2017-6-115
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 27,2017

D And H INDIA LIMITED Appellant
VERSUS
ZILLION INFRAPROJECTS PVT LTD Respondents

JUDGEMENT

- (1.) Learned Counsel for the respondent seeks some time to file reply. Let the reply be filed on or before 30th June, 2017 with a copy in advance to the Counsel opposite. List for arguments on 3rd July, 2017.;


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