JUDGEMENT
Vijai Pratap Singh, Member -
(1.) The Tribunal delivered its judgment in the above-captioned case vide Order dated 16.10.2017. Later on, it is observed that the next date of hearing is not mentioned in the Order.
(2.) Accordingly, the next date of hearing is fixed on 6th November, 2017. Other contents of the Order of this Tribunal dated 16th October, 2017 will remain same.;
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