TATA METALIKS LTD Vs. SPML INFRA LTD
LAWS(NCLT)-2017-8-61
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

TATA METALIKS LTD Appellant
VERSUS
Spml Infra Ltd Respondents

JUDGEMENT

- (1.) Respondents have put in appearance through Mr. Shamojit Nath. It is submitted that some talks of compromise are being arrived at. At request of both the counsels, adjourned to 11th August 2017.;


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