IMPERIA STRUCTURES LTD Vs. IMPERIA STRUCTURES LTD

LAWS(NCLT)-2017-5-88

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 11,2017

IMPERIA STRUCTURES LTD Appellant

VERSUS

IMPERIA STRUCTURES LTD Respondents

JUDGEMENT

M. M. Kumar, Member - (1.) Ledger account as per direction issued by this Tribunal on 05.05.2017 have now been filed and same is taken on record. Heard. Order reserved.;

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