INVENT ASSETS SECURITISATION & RECONSTRUCTION PVT LTD Vs. SHAH ALLOYS LTD
LAWS(NCLT)-2017-11-388
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 09,2017

Invent Assets Securitisation And Reconstruction Pvt Ltd Appellant
VERSUS
Shah Alloys Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned PCS Mr. Umesh Ved l/b Learned PCS Mr. Ashish Doshi present for Financial Creditor/ Petitioner.
(2.) Learned FCA Mr. Hiten Parikh present for Respondent. objections filed by Respondent. List the matter on 20.11.2017.;


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