ALLAHABAD BANK Vs. GUJARAT FOILS LTD
LAWS(NCLT)-2017-10-253
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 12,2017

ALLAHABAD BANK Appellant
VERSUS
GUJARAT FOILS LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Gaurang Dave i/b Learned Advocate Mr. Pranav Desai present for Financial Creditor/ Petitioner. Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Respondent.
(2.) Heard arguments of Learned Counsel for Respondent.
(3.) At request of learned Counsel for petitioner for reply arguments.;


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