THROUGH ITS AGGARWAL ELASTICS Vs. ANU ELASTICS PVT LTD

LAWS(NCLT)-2017-7-252

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 18,2017

Through Its Aggarwal Elastics Appellant

VERSUS

Anu Elastics Pvt Ltd Respondents

- (1.) A request for adjournment is being made as the main counsel as he is stated to be suffering from conjunctivitis. Adjourned to 24th July 2017.;