SUNIL KUMAR JAIN & ORS Vs. ABG SHIPYARD LTD & ORS
LAWS(NCLT)-2017-11-82
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 08,2017

SUNIL KUMAR JAIN And ORS Appellant
VERSUS
ABG SHIPYARD LTD And ORS Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Pankeet Aundhiya i/b Learned Advocate Mr. Paurami Sheth present for Applicant Learned Advocate Mr. Maulik Nanavati with Learned Advocate Ms. Nikita Mehta i/b Nanavati & Company present for Respondent No.2 in IA 348/2017. Learned Advocate Mr. Sahil Shah present for Respondent no. 16.
(2.) Proof of service of notice of date of hearing on Respondent filed. RP Mr. Sundaresh Bhat present. At request of learned Counsel for Applicant.
(3.) List the matter on 21.11.2017.;


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