MAGAMA FINCROP LIMITED Vs. AMRAPALI INFRASTRUCTURE PVT LTD
LAWS(NCLT)-2017-7-103
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 25,2017

MAGAMA FINCROP LIMITED Appellant
VERSUS
AMRAPALI INFRASTRUCTURE PVT LTD Respondents

JUDGEMENT

- (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the joint request of the parties, the matter is posted for hearing on 9th August, 2017.;


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