MACRO LEAFIN PVT LTD Vs. ARROW RESOURCES LTD
LAWS(NCLT)-2017-8-212
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 11,2017

Macro Leafin Pvt Ltd Appellant
VERSUS
Arrow Resources Ltd Respondents

JUDGEMENT

R. Varadharajan, Member - (1.) At the time of second call none appears for the petitioner. But however, it is seen at the time of first call on behalf of the petitioner, Learned Counsel had put in his appearance.
(2.) In view of the above let the matter be listed on 17th August, 2017 for further consideration.;


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