PUNJAB NATIONAL BANK Vs. IONIK CASTING PVT LTD
LAWS(NCLT)-2017-10-248
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 12,2017

PUNJAB NATIONAL BANK Appellant
VERSUS
Ionik Casting Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Raju Kothari present for Financial Creditor/ Petitioner. None present for Respondent.
(2.) Proof of dispatch of copy of application on Respondent filed.
(3.) Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service.;


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