CONTECH ENGINEERS PVT LTD Vs. WIND WORLD (INDIA) LTD
LAWS(NCLT)-2017-11-72
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 07,2017

Contech Engineers Pvt Ltd Appellant
VERSUS
WIND WORLD (INDIA) LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned PCS Mr. Dhrumil Shah present for Operational Creditor/ Petitioner. Learned Advocate Anip Gandhi present for Respondent.
(2.) Proof of service of notice of date of hearing on Respondent filed.
(3.) Learned Advocate Anip Gandhi filed Vakalatnama for Respondent.;


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