JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. A.S. Panesar present for Applicant.
(2.) None present for Respondents in IA 314/2017. Proof of dispatch of copy of application on Respondents no. 1 to 3 filed. Applicant is directed to serve notice of date of hearing on Respondents and shall file proof of service. List the matter on 24.10.2017 for hearing before admission.;
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