JUDGEMENT
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(1.) T.C.P. No. 1258/I&BC/IMCLT/MB/MAH/2017
The Learned Representative of both the sides are present.
(2.) There is a Withdrawal Application from the side of the Petitioner.
(3.) Since the Petitioner is withdrawing the Petition, the Petition stands disposed of as Withdrawn. To be consigned to Records.;
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