Bikki Raveendra Babu, Member - (1.) In the 5th meeting held on 23.09.2017, Committee of Creditors passed a Resolution authorising the Resolution Professional to I make an application seeking liquidation of the Corporate Debtors viz. Pooja Tex-Prints P. Ltd.
(2.) Pursuant to the Resolution, the Resolution Professional filed this application seeking an order of liquidation of Corporate debtors.
(3.) The facts in brief, that are germane for the purpose of this order, are as follows:-;