INDIAN OVERSEAS BANK (COC) Vs. METAL HOLDING INDIA PVT LTD
LAWS(NCLT)-2017-11-707
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 23,2017

Indian Overseas Bank (Coc) Appellant
VERSUS
Metal Holding India Pvt Ltd Respondents

JUDGEMENT

- (1.) None present for Applicant. None present for Respondent in IA 370/2017.
(2.) Letter dated 22.11.2017 received from IBBI confirming the name of Mr. Anurag Sinha . as resolution professional in CP(IB) 68/10/NCLT/AHM/2017
(3.) Hence, Mr. Anurag Sinha is appointed as Resolution Professional by Adjudicating Authority.;


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