SARTHAK CREATION PVT LTD Vs. BANK OF BARODA & ORS
LAWS(NCLT)-2017-8-266
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 24,2017

Sarthak Creation Pvt Ltd Appellant
VERSUS
Bank Of Baroda And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Pavan Godiawala present for Corporate Debtor/Applicant. Learned Advocate Mr. Ketan Parikh present for Respondent no. 1. Learned Advocate Mr. Ketan Parikh filed Vakalatnama for Respondent (Bank of Baroda) .
(2.) Learned Counsel for respondent represented that he is suffering from fever and requested for adjournment. List the matter on 28.08.2017 for objection of Respondent, if any and for hearing before admission.;


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