JUDGEMENT
M K Shrawat, Member -
(1.) C.P. 1237/I&BC/NCLT/MB/MAH/2017
1. The Learned Representatives of both the sides are present.
(2.) The Consent Terms are filed on record for the sum of Rs, 41,68,978/-.
(3.) The Cheque No. 761012 dated 14.11.2017 is handed over with an Undertaking that the Cheque will be encashed.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.