RAJMAL M JAIN, PROMOTER (METAL HOLDING INDIA PVT LTD ) Vs. INDIAN OVERSEAS BANK & ANR
LAWS(NCLT)-2017-10-282
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 24,2017

Rajmal M Jain, Promoter (Metal Holding India Pvt Ltd ) Appellant
VERSUS
Indian Overseas Bank And Anr Respondents

JUDGEMENT

- (1.) Learned Advocate Ms. Krina Parekh i/b Learned Advocate Mr. Arjun Sheth present for Applicant. Learned Advocate Mr. Minesh Soni with Learned Advocate Ms. Ankita Chauhan present for Respondent in IA 313/2017. Proof of service of notice of date of hearing on IRP filed. Written submissions filed by Applicant. Heard arguments of both sides counsel.
(2.) For orders, list the matter on 27.10.2017.;


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