JUDGEMENT
B S V Prakash Kumar, Member -
(1.) Cp No. 1102/ I&BP/NCLT/MB/MAH/2017 First Call: The Petitioner Counsel and the Corporate Debtor Counsel present. Pass over, for filing the consent terms. Second Call:
(2.) On the Consent terms filed by the Petitioner Counsel, this Petition is hereby dismissed as withdrawn.;
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