JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Animesh Bisht with Learned Advocate Mr. Abhishek Mukherjee with Learned Advocate Mr. Sahil Shah with Learned Advocate Ms. Naveena present for Financial Creditor/ Petitioner.
(2.) Learned Advocate Mr. Arjun Sheth present for Respondent. Learned Advocate Mr. Arjun Sheth filed Vakalatnama for Respondent.
(3.) Objections filed by Respondent. Heard arguments of both sides on the authority letter.;
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