SH DATTARTRAY GOKHALE Vs. ABW INFRASTRUCTURE LTD
LAWS(NCLT)-2017-5-258
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 26,2017

Sh Dattartray Gokhale Appellant
VERSUS
Abw Infrastructure Ltd Respondents

JUDGEMENT

- (1.) Learned Counsel for the par/ties are present. Learned Counsel for the petitioner represents that since the matter is part heard in the Principal Bench, it may be listed for further hearing in the said Bench. Accordingly, the matter be posted for hearing on Tuesday, the 30lh May, 2017.;


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