BANKAT GARODIA (VENKTESH UDYOG) Vs. MCNALLY SAYAJI ENGINEERING LTD

LAWS(NCLT)-2017-12-811

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 22,2017

Bankat Garodia (Venktesh Udyog) Appellant

VERSUS

Mcnally Sayaji Engineering Ltd Respondents

- (1.) Prayer is allowed. In view of the submissions of the Ld. Counsel of the operational creditor the petition is dismissed as withdrawn.;