KETAN MEHTA Vs. ABNM RESTAURANT PVT LTD
LAWS(NCLT)-2017-11-120
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 14,2017
Ketan Mehta
Appellant
VERSUS
Abnm Restaurant Pvt Ltd
Respondents
JUDGEMENT
- (1.) Order pronounced on 08.11.2017. List the matter on 22.11.2017.;
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