UNITED PROJECTS CONSTRUCTIONS LTD Vs. AEROCON BUILDWELL PVT LTD
LAWS(NCLT)-2017-12-621
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 22,2017

United Projects Constructions Ltd Appellant
VERSUS
Aerocon Buildwell Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Vivek Dalai with Learned Advocate Mr. Anurag Solanki i/b Dalai Associates present for OperationalCreditor/Petitioner. Learned Advocate Mr. Manoj Munshi present for Respondent.
(2.) At request of petitioner counsel.
(3.) List the matter on 19.01.2018.;


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