JANAKI PACKAGING PVT LTD Vs. MEGA SHIELD COATING PVT LTD
LAWS(NCLT)-2017-7-83
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 14,2017
JANAKI PACKAGING PVT LTD
Appellant
VERSUS
MEGA SHIELD COATING PVT LTD
Respondents
JUDGEMENT
- (1.) Court time is over. Matter is adjourned. Put up on 03.08.2017 at 10.30 A.M.;
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