S2 INFOTECH INTERNATIONAL LTD Vs. INTARVO TECHNOLOGIES PVT LTD
LAWS(NCLT)-2017-7-67
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 06,2017

S2 INFOTECH INTERNATIONAL LTD Appellant
VERSUS
INTARVO TECHNOLOGIES PVT LTD Respondents

JUDGEMENT

R Varadharajan, Member - (1.) Order Reserved.;


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