IN RE Vs. BIRLA POWER SOLUTIONS LTD
LAWS(NCLT)-2017-12-877
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 01,2017

IN RE Appellant
VERSUS
Birla Power Solutions Ltd Respondents

JUDGEMENT

- (1.) Application No. 454/73(4VNCLT/MB/MAH/2017
(2.) It has been reported that this Respondent company i.e. Birla Power Solutions Ltd. has gone into liquidation, this Petition is dismissed with liberty to the Petitioner to proceed with its claim before the liquidator appointed in the said case.;


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