ALLAHABAD BANK Vs. GUJARAT FOILS LTD
LAWS(NCLT)-2017-10-239
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 11,2017

ALLAHABAD BANK Appellant
VERSUS
GUJARAT FOILS LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Pranav Desai present for Petitioner/ Financial Creditor, Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Respondent. Heard arguments of Learned Counsel for Petitioner.
(2.) For arguments of Learned Counsel for Respondent. w List the matter on 12.10.2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.