ACME SPECIALITIES Vs. ENTIRE CERAMICS LTD
LAWS(NCLT)-2017-7-322
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 20,2017

Acme Specialities Appellant
VERSUS
Entire Ceramics Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Wasif S. Kadri present for Operational Creditor/ Applicant. Learned Advocate Mr. Harmesh Shah present for Respondent.
(2.) At request of both sides.
(3.) List the matter on 27.07.2017 for hearing before admission.;


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