ABHYUDAYA CO- OPERATIVE BANK LTD Vs. SMS TEXICABS PVT LTD

LAWS(NCLT)-2017-7-222

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 17,2017

ABHYUDAYA CO- OPERATIVE BANK LTD Appellant

VERSUS

SMS TEXICABS PVT LTD Respondents

- (1.) Tcp No. 325/I&BP/NCLT/MB/MAH/2017 On the memo of withdrawal filed by the Petitioner's Counsel, this Petition is dismissed as withdrawn.;