JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Kunal Vyas i/b Nanavati & Associates present for Operational Creditor/Petitioner. Learned Advocate Ms. Megha Jani present for Respondent.
(2.) Learned Advocate Ms. Megha Jani filed Vakalatnama for Respondent.
(3.) Learned Counsel for Respondent requested time to file objections.;
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