MAICO VENTILATIONS PVT LTD Vs. ETA ENGINEERING PVT LTD
LAWS(NCLT)-2017-6-35
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 08,2017

MAICO VENTILATIONS PVT LTD Appellant
VERSUS
Eta Engineering Pvt Ltd Respondents

JUDGEMENT

- (1.) Counsel for both the parties present. Counsel for the respondent sought time to file counter.
(2.) The time is enlarged with a direction that the counter be filed within 3 days by providing a copy of the same to the other side. The matter is posted for arguments. Put up on 13.06.2017 at 02.30.;


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