STATE BANK OF INDIA Vs. BHUSHAN STEEL LIMITED
LAWS(NCLT)-2017-8-386
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 28,2017

STATE BANK OF INDIA Appellant
VERSUS
BHUSHAN STEEL LIMITED Respondents

JUDGEMENT

M.M. Kumar, member - (1.) The Report of the Interim Resolution Professional, Mr. Vijay Kumar Iyer, has been filed in compliance of Regulation 13(2) (d) of the IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 and the same is taken on record.;


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