RKS ADVISORS Vs. RELIANCE DEFENCE & ENGINEERING LTD
LAWS(NCLT)-2017-5-248
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 26,2017

Rks Advisors Appellant
VERSUS
RELIANCE DEFENCE And ENGINEERING LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Navin Pahwa with Learned Advocate Ms. Gargi Vyas present for Operational Creditor/ Petitioner. Learned Senior Advocate Mr. Dhaval Dave with Learned Advocate Mr. Jaimin Dave present for Corporate Debtor/ Respondent.
(2.) Reply filed by Respondents along with documents.
(3.) Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent.;


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