Manorama Kumari, Member - (1.) Learned FCA Mr. Hiten Parikh i/b Learned FCA Mr. Sanjay Majmudar present for Applicant (Shree Extrusions Ltd.) .
(2.) None present for Respondent in MA no. 3/2017. Petitioner is directed to issue notice informing the date of hearing along with copy of this order to Recovery officer EPFO, Rajkot and shall file proof of service.
(3.) List the matter on 24.10.2017.;