- (1.) Ca No. 366(PB) /2017 Notice of the application for 2nd November, 2017.
(2.) Learned Counsel for the respondent accepts notice and prays for some time to file reply. Let the reply be filed within a week with a copy in advance to the Counsel for the petitioner, Rejoinder, if any, be filed within a week thereafter with a copy in advance to the Counsel opposite.
(3.) List for arguments on 2nd November, 2017. CA No. 367IPB) /2017 Notice of the application for 2nd November, 2017. Learned Counsel for the respondent accepts notice and prays for some time to file reply.;