ALCHEMIST ASSET RECONSTRUCTION CO LTD Vs. TRIUPATI BUILDINGS & OFFICES PVT LTD
LAWS(NCLT)-2017-10-103
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 25,2017
ALCHEMIST ASSET RECONSTRUCTION CO LTD
Appellant
VERSUS
TRIUPATI BUILDINGS And OFFICES PVT LTD
Respondents
JUDGEMENT
M.M. Kumar, Member
- (1.) For Order, see (IB) -190(PB) /2017.;
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