SANDEEP RAHTOGI AND ORS Vs. HIND CHEMICALS LTD
LAWS(NCLT)-2016-8-8
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 02,2016

SANDEEP RAHTOGI AND ORS Appellant
VERSUS
HIND CHEMICALS LTD Respondents

JUDGEMENT

- (1.) Learned Counsel for respondent presented that the proceeding is pending in the Hon'ble High Court of Allahabad and the matter is in fact stands listed before High Court today.
(2.) The matter shall be listed on 6th September, 2016 to report to the progress.;


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