PANTHERA DEVELOPERS LTD AND ORS Vs. SANKLAP BUILDWELL PVT LTD AND ORS

LAWS(NCLT)-2016-7-1

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 05,2016

PANTHERA DEVELOPERS LTD AND ORS Appellant

VERSUS

SANKLAP BUILDWELL PVT LTD AND ORS Respondents

B.S.V. Prakash Kumar, Member - (1.) The matter is adjourned to 22.08.2016 at 2 p.m.;